Bombay High Court
Castrol Ltd., Uk And 2 Others vs Union Of Indiaa And 3 Others on 27 September, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1661 OF 2019
Kellogg Company ....Petitioner
V/S
The State Of Maharashtra And 3 Ors. ....Respondent
WITH WRIT PETITION NO. 2051 OF 2019 Castrol Ltd., Uk And 2 Others ....Petitioner V/S Union Of Indiaa And 3 Others ....Respondent WITH WRIT PETITION NO. 2078 OF 2019 Heidelberg Cement Asia Pte Ltd. ....Petitioner V/S The State Of Maharashtra Through Thr ....Respondent Government Pleader And 3 Ors.
WITH WRIT PETITION NO. 262 OF 2019 Siemens Healthcare Pvt Ltd ....Petitioner V/S Union Of India And 5 Ors ....Respondent WITH WRIT PETITION NO. 2062 OF 2019 Galderma Sa ....Petitioner Page 1/2 ::: Uploaded on - 27/09/2019 ::: Downloaded on - 28/09/2019 04:10:42 ::: V/S The State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2029 OF 2019 Siemens Aktiengesellschaft ....Petitioner V/S The State Of Maharashtra And 3 Ors ....Respondent Mr Sriram Sridharan for Petitioner in WP No. 1661/2019, 2029/2019, 2062/2019, 2078/2019 & 2008/2019 Mr Jitendra Motwani i/b Economic Laws Practice for Petitioner in WP No 262/2019 Mr Rohan P Shah a/w Ms Divya Jeswant, Meetika Baghel i/b Sharon Patole for Petitioner in WP No 2051/2019 Ms Jyoti Chavan, AGP for Respondents in All Petitions Mr Pradeep S Jetly a/w Mr J B Mishra for Respondents in WP No.262/2019 Mr Sham V Walve a/w Mr J B Mishra for Respondent in WP No.2029/2019 Mr Dhanesh R Shah for R No 1 & Ms P S Cardozo for R Nos 3 & 4 in WP No 2051/2019 CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 27th September, 2019 P.C. :
Stand over to 11/10/2019 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 27/09/2019 ::: Downloaded on - 28/09/2019 04:10:42 :::