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[Cites 0, Cited by 0] [Section 136(2)] [Section 136] [Entire Act]

State of Uttar Pradesh - Subsection

Section 136(2)(a) in U.P. Revenue Code, 2006

(a)any land entrusted or deemed to be entrusted to any [Gram Panchayat] [Substituted 'Gram Sabha' by U.P. Act No. 4 of 2016, dated 11.3.2016.] or local authority under the provisions of this Code or any other law for the time being in force;