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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(b) in The M.P. Hospital Supplies Rules, 1972

(b)When a Tehsil Hospital or a Primary Health Centre is situated far from the District Hospital and if it is convenient to purchase things independently, the Medical Officer of the hospital shall himself assess the requirements as above and invite tenders.