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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(c) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(c)To the payment of the salaries and allowances of officers, teachers and other servants of the University, and of any provident fund contributions to any such officers, teachers and other servants ;