Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Karnataka - Subsection

Section 22(2)(a) in The Karnataka Marine Fishing (Regulation) Act, 1986.

(a)the matters to which regard shall be had in making an order under sub-section (1) of section 3;