Punjab-Haryana High Court
Dr.Kanwarpal Singh Sandhu And Other vs State Of Punjab And Ors on 26 October, 2018
Author: Kuldip Singh
Bench: A.B. Chaudhari, Kuldip Singh
CWP No. 25306 of 2017 (O/M) 1
213
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 25306 of 2017 (O/M)
Date of decision : 26.10.2018
Dr. Kanwarpal Singh Sandhu and others ........ Petitioners
Versus
State of Punjab and others ....... Respondents
CORAM: HON'BLE MR. JUSTICE A.B. CHAUDHARI
HON'BLE MR. JUSTICE KULDIP SINGH
Present:- Mr. R.S. Bains, Advocate,
for petitioners.
Mr. H.S. Grewal, Additional A.G. Punjab.
-.- -.-
KULDIP SINGH, J.
For detailed orders, see order of even date, passed in connected case i.e. CWP No. 6391 of 2016, titled as Dr. Vishavdeep Singh and others Versus State of Punjab and others.
(A.B. CHAUDHARI) (KULDIP SINGH)
JUDGE JUDGE
26.10.2018
sjks
Whether speaking / reasoned : Yes
Whether Reportable : Yes
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