Rajasthan High Court - Jodhpur
Vinod Parwani vs State Of Rajasthan on 24 October, 2024
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Misc(Pet.) No. 7485/2024
Vinod Parwani
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vimal Kumar Maheshwari.
Ms. Laxmi Yadav.
For Respondent(s) : Mr. Shri Ram Choudhary, P.P.
HON'BLE MR. JUSTICE ARUN MONGA
Order 24/10/2024 Learned counsel for the petitioner seeks to withdraw the petition with liberty to avail the alternative remedy, which may otherwise be available to him in accordance with law.
Dismissed as withdrawn.
(ARUN MONGA),J 60-Sumit/-
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