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[Cites 0, Cited by 0] [Section 320(1)] [Section 320] [Entire Act]

State of Tamilnadu - Subsection

Section 320(1)(c) in The Madurai City Municipal Corporation Act, 1971

(c)the common bathing arrangements, common privies and means of lighting the hutting ground on such land so far as the same are constructed in accordance with the standard plan.