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[Cites 0, Cited by 0] [Section 172(1)] [Section 172] [Entire Act]

State of Punjab - Subsection

Section 172(1)(c) in The Punjab Panchayati Raj Act, 1994

(c)exercise administrative supervision and control over the Chief Executive Officer and through him, all officers and other employees of the Zila Parishad and the officers and employees whose services may be placed at the disposal of the Zila Parishad by the State Government;