Calcutta High Court
Mokaibari Kanoi Tea Estate P.Ltd vs United Bank Of India on 4 December, 2013
Author: Ashim Kumar Banerjee
Bench: Ashim Kumar Banerjee, Debangsu Basak
ORDER SHEET
APOT 538/1998
CS 124/1997
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
MOKAIBARI KANOI TEA ESTATE P.LTD.
Versus
UNITED BANK OF INDIA
BEFORE:
The Hon'ble JUSTICE ASHIM KUMAR BANERJEE, ACJ.
The Hon'ble JUSTICE DEBANGSU BASAK Date : 4th December, 2013.
The Court : Papers are not traceable. None appears in support of the appeal. The appeal be treated as disposed of without any order as to costs.
(ASHIM KUMAR BANERJEE, ACJ.) (DEBANGSU BASAK, J.) sd/