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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(3) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(3)The Punjab General Clauses Act, 1898 (Punjab Act 1 of 1898) so far as may be, apply in relation to the interpretation of a Haryana State Act.Part-II Registration of Political Parties