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State of Assam - Section

Section 46 in The Assam Cinemas (Regulation) Rules, 1960

46. Enclosure, general precautions in.

- The management and the cinematograph operators shall take all the precautions for the prevention of accidents and shall abstain from any act whatever which tends to cause fire and is not reasonably necessary for the purpose of the exhibition; no unauthorised person shall be allowed in the enclosure. The enclosure shall be kept clean and a metal bin shall be provided for waste are- carbons.