(5)The Charge Officer shall, -(a)cause the required number of Supervisors and Enumerators to be appointed within the jurisdiction of his charge;(b)prepare basic documents like general village registers and charge registers as per instructions from the Director of Census Operations within the time schedule;(c)familiarise himself with the enumeration instructions and cause the Supervisors and Enumerators to be trained so as to enable them to perform their duties efficiently;(d)ensure that the work goes on according to the time schedule;(e)ensure full coverage, accuracy and timeliness in taking census;(f)collect the filled in and blank forms of the various schedules from all the Supervisors in the charge;(g)provide provisional population figures to the Census Commissioner, through the Director of Census Operations within a week on completion of census operations.(h)consolidate the summary of enumerator's abstract of various enumeration blocks and statements and forward these to the District Census Officers or Sub-divisional Officers alongwith the filled in and blank schedules; and(i)carry out such other tasks as may be necessary for the successful taking of the census;
