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Delhi High Court - Orders

Bayer Healthcare Llc vs Natco Pharma Limited on 30 November, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~30 & 31
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 182/2023, CM APPL. 43775/2023(Stay),
                                       CM APPL. 43777/2023 (Addl. Document), CM APPL.
                                       43779/2023 (List Of Dates & Synopsis)
                                       BAYER HEALTHCARE LLC                                                                ..... Appellant
                                                                            Through:                 Mr. Dayan Krishnan, Sr Adv
                                                                                                     with Mr. Dhruv Anand, Ms.
                                                                                                     Udita Patro & Ms. Nimrat
                                                                                                     Singh, Advs.

                                                                            versus

                                       NATCO PHARMA LIMITED                                                                ..... Respondent
                                                                            Through:                 Mr. C. S. Vaidyanathan, Senior
                                                                                                     Adv alongwith Mr. J. Sai
                                                                                                     Deepak, Mr. Sidhant Goel, Mr.
                                                                                                     Deepankar Mishra & Mr.
                                                                                                     Aditya Goel, Advs
                                                                                                     Mr. Amit Sibal, Senior Adv
                                                                                                     alongwith Mr. Krishna Sarma,
                                                                                                     Ms. Manisha Singh, Ms.
                                                                                                     Archita Phookun & Ms. Ekta
                                                                                                     Gupta,         Advs         for
                                                                                                     Intervenor/applicant.

                             31
                             +         FAO(OS) (COMM) 183/2023, CM APPL. 43784/2023(Stay),
                                       CM APPL. 43786/2023 (Addl. Document) & CM APPL.
                                       43788/2023
                                       BAYER HEALTHCARE LLC                                                                ..... Appellant
                                                                            Through:                 Mr. Dayan Krishnan, Sr Adv
                                                                                                     with Mr. Dhruv Anand, Ms.
                                                                                                     Udita Patro & Ms. Nimrat
                                                                                                     Singh, Advs.

                                                                            versus



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 22:01:45
                                        MSN LABORATORIES PRIVATE LIMITED..... Respondent

                                                                            Through:                 Mr. G. Nataraj, Mr. Shashikant
                                                                                                     Yadav, Mr. Rahul Bhujaal &
                                                                                                     Ms. Ananya Saraogi, Advs

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                            ORDER

% 30.11.2023 CM APPL. 61769/2023 (u/s 5 of the Limitation Act seeking condonation of delay in filing the reply to the Appeal) in FAO(OS) (COMM) 182/2023

1. This is an application filed by the appellant seeking condonation of 71 days delay in filing the reply to the appeal.

2. For the reasons stated in the application, the delay of 71 days in filing the reply to the appeal is condoned.

3. Application is disposed of.

CM APPL.54731/2023 (u/o 1 Rule 10 r/w Section 151 CPC for impleadment/intervention) in FAO(OS) (COMM) 182/2023

4. Notice. Let the appellant as well as other respondents file a reply on the instant application within a period of two weeks from today.

5. List on the date fixed.

FAO(OS) (COMM) 182/2023, CM APPL. 43775/2023(Stay), CM APPL. 43777/2023 (Addl. Document), CM APPL. 43779/2023 (List Of Dates & Synopsis) AND FAO(OS) (COMM) 183/2023, CM APPL. 43784/2023(Stay), CM APPL. 43786/2023 (Addl. Document) & CM APPL. 43788/2023 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2023 at 22:01:45

6. Let these appeals be called again on 04.01.2024 for final disposal in the category of "End of Board" matters.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J.

NOVEMBER 30, 2023/sk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2023 at 22:01:45