Delhi High Court - Orders
Bayer Healthcare Llc vs Natco Pharma Limited on 30 November, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~30 & 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 182/2023, CM APPL. 43775/2023(Stay),
CM APPL. 43777/2023 (Addl. Document), CM APPL.
43779/2023 (List Of Dates & Synopsis)
BAYER HEALTHCARE LLC ..... Appellant
Through: Mr. Dayan Krishnan, Sr Adv
with Mr. Dhruv Anand, Ms.
Udita Patro & Ms. Nimrat
Singh, Advs.
versus
NATCO PHARMA LIMITED ..... Respondent
Through: Mr. C. S. Vaidyanathan, Senior
Adv alongwith Mr. J. Sai
Deepak, Mr. Sidhant Goel, Mr.
Deepankar Mishra & Mr.
Aditya Goel, Advs
Mr. Amit Sibal, Senior Adv
alongwith Mr. Krishna Sarma,
Ms. Manisha Singh, Ms.
Archita Phookun & Ms. Ekta
Gupta, Advs for
Intervenor/applicant.
31
+ FAO(OS) (COMM) 183/2023, CM APPL. 43784/2023(Stay),
CM APPL. 43786/2023 (Addl. Document) & CM APPL.
43788/2023
BAYER HEALTHCARE LLC ..... Appellant
Through: Mr. Dayan Krishnan, Sr Adv
with Mr. Dhruv Anand, Ms.
Udita Patro & Ms. Nimrat
Singh, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2023 at 22:01:45
MSN LABORATORIES PRIVATE LIMITED..... Respondent
Through: Mr. G. Nataraj, Mr. Shashikant
Yadav, Mr. Rahul Bhujaal &
Ms. Ananya Saraogi, Advs
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 30.11.2023 CM APPL. 61769/2023 (u/s 5 of the Limitation Act seeking condonation of delay in filing the reply to the Appeal) in FAO(OS) (COMM) 182/2023
1. This is an application filed by the appellant seeking condonation of 71 days delay in filing the reply to the appeal.
2. For the reasons stated in the application, the delay of 71 days in filing the reply to the appeal is condoned.
3. Application is disposed of.
CM APPL.54731/2023 (u/o 1 Rule 10 r/w Section 151 CPC for impleadment/intervention) in FAO(OS) (COMM) 182/2023
4. Notice. Let the appellant as well as other respondents file a reply on the instant application within a period of two weeks from today.
5. List on the date fixed.
FAO(OS) (COMM) 182/2023, CM APPL. 43775/2023(Stay), CM APPL. 43777/2023 (Addl. Document), CM APPL. 43779/2023 (List Of Dates & Synopsis) AND FAO(OS) (COMM) 183/2023, CM APPL. 43784/2023(Stay), CM APPL. 43786/2023 (Addl. Document) & CM APPL. 43788/2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2023 at 22:01:45
6. Let these appeals be called again on 04.01.2024 for final disposal in the category of "End of Board" matters.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
NOVEMBER 30, 2023/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2023 at 22:01:45