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[Cites 0, Cited by 0] [Section 6] [Entire Act]

British India - Subsection

Section 6(l) in The Hackney- Carriage Act, 1879

(l)require the owner or person in charge of any such carriage to keep a printed list of fares, in English and such other language as may be prescribed, affixed inside such carriage in such place as may be determined by the rules, and prohibit the destruction or defacement of such list;