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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3)(d) in The Merchant shipping (Prevention of Pollution of the Sea by Oil) Rules, 1974.

(d)sounding arrangements or oil level indicating gear on setting tanks does not allow the escape of oil in the event of accidental overfilling of the settling tanks; and