Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14B] [Entire Act] State of Tamilnadu - Subsection Section 14B(4) in Tamil Nadu Private Colleges (Regulation) Act, 1976 (4)Every order made by the Special Tribunal under this Act shall be deemed to be a decree of a Civil Court and shall be executable in the same manner as a decree of such Court.
