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[Cites 0, Cited by 0] [Section 28(6)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(6)(a) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(a)The due date shall ordinarily be not less than 30 (thirty) days from the date of advertisement or notification of the Request for Expression of Interest (REOI) whichever is later;