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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(n) in Himachal Pradesh Registration of Tourist Trade Act, 1988

(n)"prescribed authority" means the authority 1[notified] as such by the Government, provided that different authorities may be notified for different authorities may be notified for different areas and for different provisions of this Act;