Section 276C(2)(iv) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 276C(2)] [Section 276C] [Entire Act]

Union of India - Subsection

Section 276C(2)(iv) in The Income Tax Act, 1961

(iv)causes any other circumstance to exist which will have the effect of enabling such person to evade any tax, penalty or interest chargeable or imposable under this Act or the payment thereof.]

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Union of India - Subsection

Section 276C(2)(iv) in The Income Tax Act, 1961