Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act] State of West Bengal - Subsection Section 134(1)(g) in Kolkata Municipal Corporation Act, 1980 (g)for any other purposes for which the Corporation is, by or under this Act or any other law in force for the time being, authorised to borrow :