Section 29 in Gujarat Rural Debtors' Relief Act, 1976
29. Repeal of Gujarat Act 15 of 1976.- The Gujarat Rural Debtors' (Temporary Relief) Act, 1976, (Guj. 15 of 1976) is hereby repealed and the provisions of section 7 of the Bombay General Clauses Act, 1904, (Bom. 1 of 1904) shall apply to such repeal, as if this Act were a Gujarat Act.
