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Supreme Court - Daily Orders

The Commr.Of Customs ... vs M/S Paragon Assets Co.Ltd.. Through ... on 5 September, 2016

Bench: Chief Justice, D.Y. Chandrachud

     ITEM NO.11                                 COURT NO.1                   SECTION III

                                   S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS
                          I.A.No(s).5 of 2016 in Civil Appeal No(s).8667 of 2012

     COMMR.OF CUSTOMS,MUMBAI                                                     Appellant(s)
                                                       VERSUS

     M/S NOBLE ASSET CO.LTD.& ORS.                                               Respondent(s)

     (For early hearing and office report)

     Date : 05/09/2016 These applications were called on for hearing
                                   today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant(s)                   Ms. Aruna Gupta,Adv.
     (Applicant)                        Mr. B. Krishna Prasad,Adv.

     For Respondent(s)                  Mr.    Vishal Agarwal,Adv.
                                        Mr.    Mahesh Agarwal,Adv.
                                        Mr.    Abhinav Agrawal,Adv.
                                        Mr.    Rishabh Parikh,Adv.
                                        Mr.    E. C. Agrawala,Adv.

                                        Mr. M. P. Devanath,Adv.
                                        Mr. Aditya Bhattacharya,Adv.
                                        Mr. Anandh K.,Adv.

                                        Mr. Alok Yadav,Adv.
                                        Mr. Udit Jain,Adv.
                                        Mr. Praveen Kumar,Adv.

                                        Ms. Jyoti Mendiratta,Adv.

                                        Ms. Purnima Bhat,Adv.

                         UPON hearing the counsel the Court made the following
                                           O R D E R

Heard.

Hearing of the appeal is expedited. Application (I.A. NO.5 of 2016) for early hearing is allowed and disposed of.

Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2016.09.05

(MAHABIR SINGH) (VEENA KHERA) 16:56:41 IST Reason:

COURT MASTER COURT MASTER