Supreme Court - Daily Orders
The Commr.Of Customs ... vs M/S Paragon Assets Co.Ltd.. Through ... on 5 September, 2016
Bench: Chief Justice, D.Y. Chandrachud
ITEM NO.11 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No(s).5 of 2016 in Civil Appeal No(s).8667 of 2012
COMMR.OF CUSTOMS,MUMBAI Appellant(s)
VERSUS
M/S NOBLE ASSET CO.LTD.& ORS. Respondent(s)
(For early hearing and office report)
Date : 05/09/2016 These applications were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s) Ms. Aruna Gupta,Adv.
(Applicant) Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. Vishal Agarwal,Adv.
Mr. Mahesh Agarwal,Adv.
Mr. Abhinav Agrawal,Adv.
Mr. Rishabh Parikh,Adv.
Mr. E. C. Agrawala,Adv.
Mr. M. P. Devanath,Adv.
Mr. Aditya Bhattacharya,Adv.
Mr. Anandh K.,Adv.
Mr. Alok Yadav,Adv.
Mr. Udit Jain,Adv.
Mr. Praveen Kumar,Adv.
Ms. Jyoti Mendiratta,Adv.
Ms. Purnima Bhat,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Hearing of the appeal is expedited. Application (I.A. NO.5 of 2016) for early hearing is allowed and disposed of.
Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2016.09.05(MAHABIR SINGH) (VEENA KHERA) 16:56:41 IST Reason:
COURT MASTER COURT MASTER