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State of Gujarat - Section

Section 358 in Gujarat High Court Rules, 1993

358. Preparation of weekly board.

- Subject to orders of the Court regarding special circulation, weekly Boards for criminal cases shall be prepared every Wednesday and the final Boards shall be prepared and notified on the following Friday. At the end of each day, the matters disposed of by the Court or Courts during the course of the day shall be struck off from such Boards.Translations