- The following shall be the officers of 'the University, namely;-(a)Vice-Chancellor;(b)Pro-Vice-Chancellor;(c)Directors;(d)Registrar;(e)Controller of Examinations;(f)[ The Comptroller] [Substituted by Rajasthan Act No. 5 of 2013, dated 23.5.2013.](g)any other person declared by the Statutes to be the officer of the University.
