Delhi High Court - Orders
Mukesh Garg vs Union Of India & Ors on 16 February, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 3447/2019, CRL.M.A. 42374-75/2019, 315/2020
MUKESH GARG
..... Petitioner
Through: None.
versus
UNION OF INDIA & ORS.
..... Respondents
Through: Mr.Sanjeev Uniyal, Advocate with
Mr.Praveen Kumar and Mr.Dhawal
Uniyal, Advocates for R-1.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 16.02.2023
1. None appears on behalf of the petitioner today. Even on 29.04.2022 and 02.11.2022 none appeared on his behalf. It seems the petitioner is not interested in pursuing the matter.
2. The petition stands dismissed for want of prosecution. Pending applications also stand disposed of.
YOGESH KHANNA, J.
FEBRUARY 16, 2023 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:17.02.2023 16:51