Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Mukesh Garg vs Union Of India & Ors on 16 February, 2023

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~45
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    W.P.(CRL) 3447/2019, CRL.M.A. 42374-75/2019, 315/2020
                                     MUKESH GARG
                                                                                      ..... Petitioner
                                                     Through: None.

                                                          versus

                                      UNION OF INDIA & ORS.
                                                                                            ..... Respondents
                                                          Through:     Mr.Sanjeev Uniyal, Advocate with
                                                                       Mr.Praveen Kumar and Mr.Dhawal
                                                                       Uniyal, Advocates for R-1.

                                      CORAM:
                                      HON'BLE MR. JUSTICE YOGESH KHANNA
                                                       ORDER

% 16.02.2023

1. None appears on behalf of the petitioner today. Even on 29.04.2022 and 02.11.2022 none appeared on his behalf. It seems the petitioner is not interested in pursuing the matter.

2. The petition stands dismissed for want of prosecution. Pending applications also stand disposed of.

YOGESH KHANNA, J.

FEBRUARY 16, 2023 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:17.02.2023 16:51