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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(3) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(3)If an appeal is filed under the last fore going sub-section the provisions of clause (a) of sub-section (4) and sub-section (5) of section 37 shall apply with such modifications as may be necessary.