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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1)(e) in Jammu and Kashmir State Commission for Protection of Women and Child Rights Act, 2018

(e)take up the cases of violation of the provisions of the Constitution and of other laws relating to women and child with the appropriate authorities ;