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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(2)(vi) in The Board's Excise Rules, 1965

(vi)Special denaturants are used in certain industries where the general denaturants are unsuitable for use and the use of special denaturants may be permitted under special sanction of the Board in consideration of each case according to specific requirements and subject to general regulations intended to safeguard the interest of revenue in the matter;