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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(f) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(f)Candidates shall be called for Counselling and provisional allotment of Courses/Institutions, shall be made in the order of merit assigned at PACET by following the Rules of Reservation issued by the Government from time to time and such allotment is only provisional.