Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 196] [Entire Act] State of West Bengal - Subsection Section 196(11) in The West Bengal Motor Vehicles Rules, 1989 (11)An agent shall, on demand by any Motor Vehicles Officer in uniform not below the rank of Motor Vehicles inspector, produce his agent's licence for inspection.
