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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(2)(s) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(s)to recommend to the Executive Council to accord recognition to institutions of higher learning, research or specialized studies on the recommendation of the Planning and Evaluation (Monitoring) Board;