Supreme Court - Daily Orders
The Chief General Manager State Bank Of ... vs V Rama Rao on 28 March, 2019
Bench: Arun Mishra, Navin Sinha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 6637 OF 2015
THE CHIEF GENERAL MANAGER
STATE BANK OF INDIA & ANR. Appellant(s)
VERSUS
V RAMA RAO Respondent(s)
O R D E R
Heard the learned counsel for the parties. The learned counsel for the appellants elaborately argued the matter with full vehemence, however, we are not convinced. In the peculiar facts and circumstances of the case, we do not want to upset the findings recorded by the High Court, moreover, in view of the fact that the respondent has attained the age of superannuation long back. The civil appeal is, accordingly, dismissed.
.......................J. [ ARUN MISHRA ] .......................J. [ NAVIN SINHA ] New Delhi;
March 28, 2019.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2019.04.02 13:51:17 IST Reason: ITEM NO.107 COURT NO.4 SECTION XII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 6637/2015 THE CHIEF GENERAL MANAGER STATE BANK OF INDIA & ANR. Appellant(s) VERSUS V RAMA RAO Respondent(s) Date : 28-03-2019 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE NAVIN SINHA For Appellant(s) Ms. Megha Karnwal, Adv.
Mr. Sanjay Kapur, AOR (Not Present) For Respondent(s) Mr. Shadan Farasat, AOR Ms. Shruti Narayan, Adv.
Ms. Jahnavi Sindhu, Adv.
UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order. Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER (Signed order is placed on the file)