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State of Assam - Section

Section 8 in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

8. Managing Committee in respect of provincialised Pre-Senior Madrassa.

- The constitution, composition, powers, functions and duties of the Managing Committee inrespect of Pre-Senior Madrassa shall be governed by the provisions of the Right of Children to Free and Compulsory Education Act, 2009 and the rules framed thereunder.