Delhi High Court - Orders
Splendor Buildwell Pvt. Ltd. & Anr vs Machine Tools (India) Pvt. Ltd on 19 December, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~35 to 37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 188/2018
SPLENDOR BUILDWELL PVT. LTD. & ANR. ..... Petitioners
versus
MACHINE TOOLS (INDIA) PVT. LTD. ..... Respondent
+ O.M.P. (COMM) 199/2018 & I.As. 14293/2018, 13559/2019
MACHINE TOOL [INDIA] LIMITED ..... Petitioner
versus
SPLENDOR BUILDWELL PVT LTD & ANR. ..... Respondents
+ O.M.P. (COMM) 200/2018 & I.As. 14295/2018, 13561/2019
MACHINE TOOL [INDIA] LIMITED ..... Petitioner
versus
SPLENDOR BUILDWELL PVT LTD & ANR. ..... Respondents
Present:- Ms. Mehak Tanwar, Ms. Jasvin Dhama, Advocates for
Splendor Buildwell Pvt. Ltd. in Item Nos. 35 to 37.
Mr. Sunil Kumar Sharma, Mr. Vipin Singh, Advocates with
Ms. Sadhana Sharma, AR for Machine Tool (India) Ltd. in
Item Nos. 35 to 37 [M:-9999462289].
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 19.12.2022
1. These petitions are for final hearing, which is not possible today as it is already 4:30 PM.
2. List on 25.05.2023.
Signature Not Verified Digitally Signed By:SHITU NAGPAL O.M.P. (COMM) 188/2018 & Connected Matters Page 1 of 2 Signing Date:20.12.2022 12:19:183. Mr. Sunil Kumar Sharma, learned counsel for Machine Tool (India) Ltd submits that disputes between the parties may be referred to mediation.
4. Ms. Mehak Tanwar, learned counsel for M/s Splendor Buildwell Pvt. Ltd., seeks time to take instructions.
5. In the event, both parties are agreeable, they may jointly approach Samadhan, Delhi High Court Mediation and Conciliation Centre, Shershah Road, Delhi-110503, in the meantime for assistance in resolving their disputes.
PRATEEK JALAN, J DECEMBER 19, 2022 'pv'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL O.M.P. (COMM) 188/2018 & Connected Matters Page 2 of 2 Signing Date:20.12.2022 12:19:18