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State of West Bengal - Section

Section 627 in Kolkata Municipal Corporation Act, 1980

627. Control by General Officer Commanding the Presidency District over Government lands and buildings.

- Notwithstanding anything contained in this Act, all land and buildings belonging to Government in that part of Hastings which is included in Kolkata shall be subject to the control of the General Officer Commanding the Presidency District :Provided that this section shall in no way derogate from the powers vested in the Corporation or any other municipal authority under this Act enabling the Corporation or such authority in the interests of the public health to require the owner or occupier of any land or building in such part of Hastings to remedy or abate any sanitary defects on or in such land or building.