Supreme Court - Daily Orders
Justice K.S.Puttaswamy(Retd) vs Union Of India on 14 October, 2015
Bench: Chief Justice, M.Y. Eqbal, C. Nagappan, Arun Mishra, Amitava Roy
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ITEM NO.501 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 494/2012
JUSTICE K.S.PUTTASWAMY(RETD)& ANR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln.(s) for interim relief and appln.(s) for
impleadment/directions and appln.(s) for impleadment and appln.(s)
for impleadment and appln.(s) for impleadment and appln.(s) for
impleadment , permission to file addl.documents and permission to
file addl.affidavitand Office Report)
WITH T.C.(C) No. 151/2013
(With appln.(s) for modification of court's order and appln.(s) for
impleadment as party respondent )
T.C.(C) No. 152/2013
With W.P.(C) No. 829/2013
(With appln.(s) for interim relief and appln.(s) for
impleadment/directions and appln.(s) for impleadment and appln.(s)
for impleadment and appln.(s) for impleadment and appln.(s) for
impleadment and Office Report)
W.P.(C) No. 833/2013
(With appln.(s) for permission to file additional documents and
appln.(s) for impleadment and appln.(s) for directions and appln.
(s) for impleadment and appln.(s) for impleadment and Office
Report)
W.P.(C) No. 932/2013
(With appln.(s) for clarification of court's order and appln.(s)
for directions and appln.(s) for interim directions and Office
Report)
T.P.(C) No. 312/2014
(With Office Report)
T.P.(C) No. 313/2014
Signature Not Verified
(With Office Report)
Digitally signed by
Ramana Venkata Ganti
Date: 2015.10.15
09:57:46 IST
Reason:
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W.P.(C) No. 37/2015
(With appln.(s) for permission to file additional documents and
appln.(s) for interim stay and appln.(s) for permission to file
additional documents and appln.(s) for directions and appln.(s) for
impleadment and Office Report)
W.P.(C) No. 220/2015
(With appln.(s) for directions and Office Report)
T.P.(C) No. 921/2015
(With Office Report)
CONMT.PET.(C) No. 144/2014 In W.P.(C) No. 494/2012
(With appln.(s) for directions and appln.(s) for directions and
Office Report)
CONMT.PET.(C) No. 470/2015 In W.P.(C) No. 494/2012
(With appln.(s) for exemption from filing O.T. and Office Report)
SLP(Crl) No. 2524/2014
(With Office Report)
CONMT.PET.(C) No. 674/2015 In W.P.(C) No. 829/2013
(With Office Report)
Date : 14/10/2015 These petitions/cases were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s)in
WP(C) No. 829/2013 Mr. Shyam Divan, Sr. Adv.
Mr.Pratap Venugopal, Adv.
Ms.Surekha Raman, Adv.
Mr.Anuj Sarma, Adv.
Ms.Niharika, Adv.
Ms.Titisha Mukherjee, Adv.
For M/s. K.J. John & Co., Advs.
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WP(C) No. 37/2015 Mr. Gopal Subramanium, Sr. Adv.
Ms. Aishwarya Bhati,Adv.
Mr. Talha Abdul Rahman, Adv.
Ms.Anusha Ramesh, Adv.
Mr. Prateek Joshi, Adv.
Ms. Neha Meena, Adv.
Mr.Rudra Pratap, Adv.
Mr.Prateek Chadha, Adv.
Mr.Z.Ahmed, Adv.
Mr.T.Gopal, Adv.
Mr.Dinesh, Adv.
WP(C) no. 494/2012 Mr. Soli Sorabjee,Sr.Adv.
Mr. Ankit Goel, Adv.
Mr. Sanjay Kumar Yadav, Adv.
Mr. Anish Kumar Gupta,Adv.
TP(C) No. 151/2013 Mrs. Geetha Kovilan,Adv.
Mr. P.R. Kovilan, Adv.
Mr. V. Vasudevan, Adv.
TP(C) No. 921/2015 Ms. Pinky Anand, ASG
Mr. S.S. Rawat, Adv.
Mr. D.S. Mahra, Adv.
TC(C) No. 152/2013 Ms. Meenakshi Arora, Sr. Adv.
Mr. Rahul Narayan,Adv.
Mr. Mohit Singh, Adv.
Mr. Vijay Kumar,Adv.
Mr. Amit Meharia, Adv.
Mr. Dhritiman Das, Adv.
for M/s. Meharia & Company,Adv.
WP(C) no. 932/2013 Dr. Abhishek Atrey, Adv.
CC(C) no. 470/2015 Mr. Sella Kumar, Adv.
For Respondent(s)
UOI Mr. Mukul Rohatgi, AG
Ms. Pinky Anand, ASG
Mr. Ajay Sharma, Adv.
Mr. Zoheb Hossain, Adv.
Mr.Pravesh Thakur, Adv.
Mr.Manish Vashistha, Adv.
Ms.Diksha Rai Adv.
Ms.Sadhana Sandhu, Adv.
Mr.Harpreet S.Sandu, Adv.
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Mr.Kaushal Yadav, Adv.
Mr.A.Sen Gupta,Adv.
Devanshi Singh, Adv.
Ms.Binu Tamta Adv.
Mr.Meenesh Kr.Dubey, Adv.
Mrs.Anil Katiyar, Adv.
Mr.D.S.Mahra, Adv.
NCT of Delhi Mr.J.M.Kalia, Adv.
Mr.D.S.Mahra,Adv.
I.A.No.31/2015 in Dr.Lalit Bhasin, Adv.
W.P.(C)NO.494/12 Mr.Nina Gupta, Adv.
Mr.Sanjay Gupta, Adv.
Mr.Mudit Sharma, Adv.
Mr.Parvez Khan, Adv.
Mr.Palak Chadha, Adv.
IA no. 11/2014 Mr. Gopal Sankaranarayanan, Adv.
Ms. Prerna Priyadarshini, Adv.
Mr. Ankit Talwar, Adv.
Ms. Savita Singh, Adv.
State of Telangana Mr. S. Udaya Kumar Sagar, Adv.
Mr. Krishna Kumar Singh, Adv.
RBI Mr. Jayant Bhushan, Sr. Adv.
Mr. Kuldeep S. Parihar, Adv.
Mr. H.S. Parihar, Adv.
State of Goa Mr. Ninad Laud, Adv.
Mr. Karan Mathur, Adv.
Mr. Jayant Mohan, Adv.
State of Nagaland Ms. K. Enatoli Sema, Adv.
Mr. Edward Belho, Adv.
Mr. Amit Kumar Singh, Adv.
A&N Administration Mr. K.V. Jagdeshvaran, Adv.
Ms. G. Indira, Adv.
State of Assam Mr. Navnit Kumar, Adv.
Ms. Deepika Ghatowor, Adv.
For M/s.Corporate Law Group, Advs.
State of HP Mr. J.S. Attri, Sr. Adv.
Mr. Suryanarayana Singh, Sr. AAG
Mr. Varinder Kumar Sharma, Adv.
Mr. Sumeet Prakash, Adv.
Ms. Pragati Neekhra, Adv.
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State of MaharashtraMr. Nachiketa Joshi, Adv.
Mr. Nishant Katneshwarkar, Adv.
I.A.NO.5/2014 in Mr.Gopal Subramanium, Sr.Adv.
W.P.(C)NO.833/2013 Mr.Priyadarshi Banerjee, Adv.
Mr.Praveen Sehrawat, Adv.
Mr.Saransh Jain, Adv.
Mr.E.C.Agrawala, Adv.
State of Bihar Mr. Abhinav Mukerji, Adv.
Ms. Bihu Sharma, Adv.
State of AP Mr. Guntur Prabhakar, Adv.
Ms. Prerna Singh, Adv.
State of UttarakhandMr. Mukesh Verma, Adv.
Mr. Jatinder K. Bhatia, Adv.
State of TN Mr. B. Balaji, Adv.
Mr. R. Rakesh Sharma, Adv.
State of W.B. Mr.Soumitra G.Chaudhuri, Adv.
Mr.Parijat Sinha, Adv.
State of Manipur Mr. Sapam Biswajit Meitei, Adv.
Mr. Z.H. Isaac Haiding, Adv.
Mr. S. Vijayanand Sharma, Adv.
Mr.B.Khusbanshi, Adv.
Mr. Ashok Kumar Singh, Adv.
State of Mizoram Mr. K.N. Madhusoodhanan, Adv.
Mr. T.G.N. Nair, Adv.
State of Sikkim Mr.A.Mariarputham, Adv.Genl.
Ms. Aruna Mathur, Adv.
Mr.Avnessh Arputham, Adv.
Ms.Anuradha Arputham, Adv.
Mr. Yusuf Khan, Adv.
M/s.Arputham Aruna & Co.,Advs.
ECI Mr. Ashok Desai, Sr. Adv.
Mr. S.K. Mendiratta, Adv.
Ms. Anu Bindra, Adv.
Mr. Mohit D. Ram, Adv.
State of Tripura Mr. Gopal Singh, Adv.
Mr. Rituraj Biswas, Adv.
Ms. Varsha Poddar, Adv.
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State of Arunachal
Pradesh Mr. Anil Shrivastav, Adv.
Mr. Rituraj Biswas, Adv.
UT Chandigarh Ms. Vimla Sinha, Adv.
Mr. Gopal Singh, Adv.
State of Kerala Mr. Jogy Scaria, Adv.
Ms. Beena Victor, Adv.
Mr.Rovin Jacob, Adv.
State of Punjab Mr. Ajay Bansal, AAG
Mr. Gaurav Yadava, Adv.
State of Jharkhand Mr. Tapesh Kumar Singh, Adv.
Mr. Mohd. Waquas, Adv.
State of ChhatisgarhMr. C.D. Singh, Adv.
Ms. Sylona Mohapatara, Adv.
Govt. of Puducherry Mr. V.G. Pragasam, Adv.
Mr. Prabu Ramasubramanian,Adv.
IA No. 5/2014 in
WP(C) no. 833/2013 Mr. Praveen Sehrawat, Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Nikhil Nayyar,Adv.
Ms. Anitha Shenoy,Adv.
State of WB Mr. Soumitra G. Chaudhuri, Adv.
Mr. Anip Sachthey,Adv.
State of Rajasthan Mr.Nitish Bagri, Adv.
Mr.ivyesh Maheshwari, Adv.
Mr.Ajay Choudhary, Adv.
Mr.Gaurav Chaudhary, Adv.
Ms. Mumtaz Bhalla, Adv.
Mr. Abhay Kumar, Adv.
Mr. Aniruddha P. Mayee,Adv.
I.A.Nos.9 & 10/2013 Mr. Garvesh Kabra,Adv.
In WP(C)NO.494/12 Ms. Pooja Kabra, Adv.
State of Gujarat Ms. Hemantika Wahi,Adv.
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
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Ms. C. K. Sucharita,Adv.
Mr. Kamal Mohan Gupta,Adv.
Mr. Dinkar Kalra, Adv.
Mr. Amit Sharma, Adv.
State of Haryana Mr.Anil Grover, AAG
Mr.Satish Kapoor, Adv.
Mr.Sanjay Kr.Visen,Adv.
Mr.Samar Vijay Singh, Adv.
State of U.P. Mr.Gaurav Bhatia, AAG
Mr.Adarsh Upadhyay, Adv.
State of M.P. Mr.Naveen Sharma,adv.
Mr.Mishra Saurabh, Adv.
I.A.No.24 & 25/15 Mr.K.Ramamoorthy, Sr.Adv.
In WP(C)No.494/12 Mr.Dipak K. Nag, Adv.
Mr.Parmanand Gaur, Adv.
Ms.Apurva Upamanyu, Adv.
I.A.Nos.22-23/15 Mr.L.Nageswara Rao, Sr.Adv.
In W.P.(C)NO.494/2012 Mr.Sanjay Kapur,Adv.
Mr.Anmol Chandan, Adv.
Mr.Ajiteshwar Singh,Adv.
Ms.Priyanka Das,Adv.
Mr.Anup J.Bhambani, Sr.Adv.
Dr.Abhishek Attrey, Adv.
Mr.Ravinder Lakhande, Adv.
Mr.Sumit Rajora, Adv.
Mr.Apar Gupta, aDv.
State of H.P. Mr.J.S.Attri, Sr.adv.
Mr.Suryanarayana Singh, Sr.AAG
Mr.Varinder Kr.Sharma, Adv.
Intervenor Mr.Saikrishna Rajagopal, Adv.
Mr.Juhen George, Adv.
Mr.Arjun Rananathan, Adv.
Pen.Fun.Reg.&D.A. Mr.P.S.Patwalia, ASG
Mr.R.Sudhinder, Adv.
Ms.Ekta Bhasin, Adv.
Mr.Archit Upadhyay, Adv.
Mr.Dhruv Sheoran,Adv.
Mr.Ashok Mathur, Adv.
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I.A.NO.26/15 Mr.Shiv Mangal Sharma,Adv.
Mr.Ankit Shah, Adv.
Mr.Puneet Parihar, Adv.
Mr.Shrey Kapoor, Adv.
Mr.Nishit Agrawal, Adv.
Ms.Anjali Chauhan, Adv.
Mr.Sitesh Narayan Singh, Adv.
Mr.Saurabh Rajgopal, Adv.
Mr.Shanti Mukharjee, Adv.
Mr.Manoj K.Mishra, Adv.
Ms.Shreya Mukharjee, Adv.
Mr.Sandeep Kr.Dwivedi, Adv.
Mr.Shivam Verma Adv.
Mr.Harish Pandey, Adv.
Mr.Jagjit Singh Chhabra, Adv.
Mr.Nikhil Nayyar, Adv.
Mr.Ranjan Mukherjee, Adv.
Ms.Anitha Shenoy, Adv.
M/s.Meharia & Co., Advs.
Ms.Ruchi Kohli, Adv.
Mr.Dinkar Kalra, Adv.
Mr.Mohit D.Ram, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 15th October, 2015 at 2.00 p.m..
(G.V.Ramana) (Vinod Kulvi)
AR-cum-PS Asstt.Registrar