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Supreme Court - Daily Orders

Justice K.S.Puttaswamy(Retd) vs Union Of India on 14 October, 2015

Bench: Chief Justice, M.Y. Eqbal, C. Nagappan, Arun Mishra, Amitava Roy

                                            1

     ITEM NO.501                   COURT NO.1                SECTION PIL(W)

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)      No(s).   494/2012

     JUSTICE K.S.PUTTASWAMY(RETD)& ANR                       Petitioner(s)

                                           VERSUS

     UNION OF INDIA & ORS.                                   Respondent(s)

     (With   appln.(s)   for    interim   relief  and   appln.(s)   for
     impleadment/directions and appln.(s) for impleadment and appln.(s)
     for impleadment and appln.(s) for impleadment and appln.(s) for
     impleadment , permission to file addl.documents and permission to
     file addl.affidavitand Office Report)


     WITH T.C.(C) No. 151/2013
     (With appln.(s) for modification of court's order and appln.(s) for
     impleadment as party respondent )

     T.C.(C) No. 152/2013

     With W.P.(C) No. 829/2013
     (With   appln.(s)   for    interim  relief   and   appln.(s)   for
     impleadment/directions and appln.(s) for impleadment and appln.(s)
     for impleadment and appln.(s) for impleadment and appln.(s) for
     impleadment and Office Report)

      W.P.(C) No. 833/2013
     (With appln.(s) for permission to file additional documents and
     appln.(s) for impleadment and appln.(s) for directions and appln.
     (s) for impleadment and appln.(s) for impleadment and Office
     Report)

      W.P.(C) No. 932/2013
     (With appln.(s) for clarification of court's order and appln.(s)
     for directions and appln.(s) for interim directions and Office
     Report)

     T.P.(C) No. 312/2014
     (With Office Report)

     T.P.(C) No. 313/2014
Signature Not Verified


     (With Office Report)
Digitally signed by
Ramana Venkata Ganti
Date: 2015.10.15
09:57:46 IST
Reason:
                                      2

 W.P.(C) No. 37/2015
(With appln.(s) for permission to file additional documents and
appln.(s) for interim stay and appln.(s) for permission to file
additional documents and appln.(s) for directions and appln.(s) for
impleadment and Office Report)

 W.P.(C) No. 220/2015
(With appln.(s) for directions and Office Report)

 T.P.(C) No. 921/2015
(With Office Report)

 CONMT.PET.(C) No. 144/2014 In W.P.(C) No. 494/2012
(With appln.(s) for directions and appln.(s) for directions and
Office Report)

 CONMT.PET.(C) No. 470/2015 In W.P.(C) No. 494/2012
(With appln.(s) for exemption from filing O.T. and Office Report)

 SLP(Crl) No. 2524/2014
(With Office Report)

 CONMT.PET.(C) No. 674/2015 In W.P.(C) No. 829/2013
(With Office Report)

Date : 14/10/2015 These petitions/cases were called on for hearing
                  today.

CORAM :
          HON'BLE   THE   CHIEF JUSTICE
          HON'BLE   MR.   JUSTICE M.Y. EQBAL
          HON'BLE   MR.   JUSTICE C. NAGAPPAN
          HON'BLE   MR.   JUSTICE ARUN MISHRA
          HON'BLE   MR.   JUSTICE AMITAVA ROY



For Petitioner(s)in
WP(C) No. 829/2013 Mr. Shyam Divan, Sr. Adv.
                    Mr.Pratap Venugopal, Adv.
                    Ms.Surekha Raman, Adv.
                    Mr.Anuj Sarma, Adv.
                    Ms.Niharika, Adv.
                    Ms.Titisha Mukherjee, Adv.
          For       M/s. K.J. John & Co., Advs.
                                    3

WP(C) No. 37/2015    Mr. Gopal Subramanium, Sr. Adv.
                     Ms. Aishwarya Bhati,Adv.
                     Mr. Talha Abdul Rahman, Adv.
                     Ms.Anusha Ramesh, Adv.
                     Mr. Prateek Joshi, Adv.
                     Ms. Neha Meena, Adv.
                     Mr.Rudra Pratap, Adv.
                     Mr.Prateek Chadha, Adv.
                     Mr.Z.Ahmed, Adv.
                     Mr.T.Gopal, Adv.
                     Mr.Dinesh, Adv.


WP(C) no. 494/2012   Mr.   Soli Sorabjee,Sr.Adv.
                     Mr.   Ankit Goel, Adv.
                     Mr.   Sanjay Kumar Yadav, Adv.
                     Mr.   Anish Kumar Gupta,Adv.


TP(C) No. 151/2013   Mrs. Geetha Kovilan,Adv.
                     Mr. P.R. Kovilan, Adv.
                     Mr. V. Vasudevan, Adv.


TP(C) No. 921/2015   Ms. Pinky Anand, ASG
                     Mr. S.S. Rawat, Adv.
                     Mr. D.S. Mahra, Adv.

TC(C) No. 152/2013   Ms. Meenakshi Arora, Sr. Adv.
                     Mr. Rahul Narayan,Adv.
                     Mr. Mohit Singh, Adv.

                     Mr. Vijay Kumar,Adv.

                     Mr. Amit Meharia, Adv.
                     Mr. Dhritiman Das, Adv.
           for       M/s. Meharia & Company,Adv.

WP(C) no. 932/2013   Dr. Abhishek Atrey, Adv.
CC(C) no. 470/2015   Mr. Sella Kumar, Adv.


For Respondent(s)
UOI                  Mr. Mukul Rohatgi, AG
                     Ms. Pinky Anand, ASG
                     Mr. Ajay Sharma, Adv.
                     Mr. Zoheb Hossain, Adv.
                     Mr.Pravesh Thakur, Adv.
                     Mr.Manish Vashistha, Adv.
                     Ms.Diksha Rai Adv.
                     Ms.Sadhana Sandhu, Adv.
                     Mr.Harpreet S.Sandu, Adv.
                                    4

                     Mr.Kaushal Yadav, Adv.
                     Mr.A.Sen Gupta,Adv.
                     Devanshi Singh, Adv.
                     Ms.Binu Tamta Adv.
                     Mr.Meenesh Kr.Dubey, Adv.
                     Mrs.Anil Katiyar, Adv.
                     Mr.D.S.Mahra, Adv.

NCT of Delhi         Mr.J.M.Kalia, Adv.
                     Mr.D.S.Mahra,Adv.

I.A.No.31/2015 in    Dr.Lalit Bhasin, Adv.
W.P.(C)NO.494/12     Mr.Nina Gupta, Adv.
                     Mr.Sanjay Gupta, Adv.
                     Mr.Mudit Sharma, Adv.
                     Mr.Parvez Khan, Adv.
                     Mr.Palak Chadha, Adv.

IA no. 11/2014       Mr.   Gopal Sankaranarayanan, Adv.
                     Ms.   Prerna Priyadarshini, Adv.
                     Mr.   Ankit Talwar, Adv.
                     Ms.   Savita Singh, Adv.

State of Telangana   Mr. S. Udaya Kumar Sagar, Adv.
                     Mr. Krishna Kumar Singh, Adv.

RBI                  Mr. Jayant Bhushan, Sr. Adv.
                     Mr. Kuldeep S. Parihar, Adv.
                     Mr. H.S. Parihar, Adv.

State of Goa         Mr. Ninad Laud, Adv.
                     Mr. Karan Mathur, Adv.
                     Mr. Jayant Mohan, Adv.

State of Nagaland    Ms. K. Enatoli Sema, Adv.
                     Mr. Edward Belho, Adv.
                     Mr. Amit Kumar Singh, Adv.

A&N Administration   Mr. K.V. Jagdeshvaran, Adv.
                     Ms. G. Indira, Adv.

State of Assam       Mr. Navnit Kumar, Adv.
                     Ms. Deepika Ghatowor, Adv.
                     For M/s.Corporate Law Group, Advs.

State of HP          Mr.   J.S. Attri, Sr. Adv.
                     Mr.   Suryanarayana Singh, Sr. AAG
                     Mr.   Varinder Kumar Sharma, Adv.
                     Mr.   Sumeet Prakash, Adv.
                     Ms.   Pragati Neekhra, Adv.
                                    5

State of MaharashtraMr. Nachiketa Joshi, Adv.
                    Mr. Nishant Katneshwarkar, Adv.


I.A.NO.5/2014 in     Mr.Gopal Subramanium, Sr.Adv.
W.P.(C)NO.833/2013   Mr.Priyadarshi Banerjee, Adv.
                     Mr.Praveen Sehrawat, Adv.
                     Mr.Saransh Jain, Adv.
                     Mr.E.C.Agrawala, Adv.

State of Bihar       Mr. Abhinav Mukerji, Adv.
                     Ms. Bihu Sharma, Adv.

State of AP          Mr. Guntur Prabhakar, Adv.
                     Ms. Prerna Singh, Adv.

State of UttarakhandMr. Mukesh Verma, Adv.
                    Mr. Jatinder K. Bhatia, Adv.

State of TN          Mr. B. Balaji, Adv.
                     Mr. R. Rakesh Sharma, Adv.

State of W.B.        Mr.Soumitra G.Chaudhuri, Adv.
                     Mr.Parijat Sinha, Adv.

State of Manipur     Mr. Sapam Biswajit Meitei, Adv.
                     Mr. Z.H. Isaac Haiding, Adv.
                     Mr. S. Vijayanand Sharma, Adv.
                     Mr.B.Khusbanshi, Adv.
                     Mr. Ashok Kumar Singh, Adv.

State of Mizoram     Mr. K.N. Madhusoodhanan, Adv.
                     Mr. T.G.N. Nair, Adv.

State of Sikkim      Mr.A.Mariarputham, Adv.Genl.
                     Ms. Aruna Mathur, Adv.
                     Mr.Avnessh Arputham, Adv.
                     Ms.Anuradha Arputham, Adv.
                     Mr. Yusuf Khan, Adv.
                     M/s.Arputham Aruna & Co.,Advs.

ECI                  Mr.   Ashok Desai, Sr. Adv.
                     Mr.   S.K. Mendiratta, Adv.
                     Ms.   Anu Bindra, Adv.
                     Mr.   Mohit D. Ram, Adv.

State of Tripura     Mr. Gopal Singh, Adv.
                     Mr. Rituraj Biswas, Adv.
                     Ms. Varsha Poddar, Adv.
                                  6

State of Arunachal
Pradesh              Mr. Anil Shrivastav, Adv.
                     Mr. Rituraj Biswas, Adv.


UT Chandigarh        Ms. Vimla Sinha, Adv.
                     Mr. Gopal Singh, Adv.

State of Kerala      Mr. Jogy Scaria, Adv.
                     Ms. Beena Victor, Adv.
                     Mr.Rovin Jacob, Adv.

State of Punjab      Mr. Ajay Bansal, AAG
                     Mr. Gaurav Yadava, Adv.

State of Jharkhand   Mr. Tapesh Kumar Singh, Adv.
                     Mr. Mohd. Waquas, Adv.

State of ChhatisgarhMr. C.D. Singh, Adv.
                    Ms. Sylona Mohapatara, Adv.

Govt. of Puducherry Mr. V.G. Pragasam, Adv.
                    Mr. Prabu Ramasubramanian,Adv.

IA No. 5/2014 in
WP(C) no. 833/2013   Mr. Praveen Sehrawat, Adv.
                     Mr. Priyadarshi Banerjee, Adv.

                     Mr. Nikhil Nayyar,Adv.

                     Ms. Anitha Shenoy,Adv.

State of WB          Mr. Soumitra G. Chaudhuri, Adv.
                     Mr. Anip Sachthey,Adv.

State of Rajasthan   Mr.Nitish Bagri, Adv.
                     Mr.ivyesh Maheshwari, Adv.
                     Mr.Ajay Choudhary, Adv.
                     Mr.Gaurav Chaudhary, Adv.

                     Ms. Mumtaz Bhalla, Adv.
                     Mr. Abhay Kumar, Adv.

                     Mr. Aniruddha P. Mayee,Adv.

I.A.Nos.9 & 10/2013 Mr. Garvesh Kabra,Adv.
In WP(C)NO.494/12   Ms. Pooja Kabra, Adv.

State of Gujarat     Ms. Hemantika Wahi,Adv.
                     Ms. Jesal Wahi, Adv.
                     Ms. Puja Singh, Adv.
                                 7

                    Ms. C. K. Sucharita,Adv.

                    Mr. Kamal Mohan Gupta,Adv.

                    Mr. Dinkar Kalra, Adv.

                    Mr. Amit Sharma, Adv.

State of Haryana    Mr.Anil Grover, AAG
                    Mr.Satish Kapoor, Adv.
                    Mr.Sanjay Kr.Visen,Adv.
                    Mr.Samar Vijay Singh, Adv.

State of U.P.       Mr.Gaurav Bhatia, AAG
                    Mr.Adarsh Upadhyay, Adv.

State of M.P.       Mr.Naveen Sharma,adv.
                    Mr.Mishra Saurabh, Adv.

I.A.No.24 & 25/15   Mr.K.Ramamoorthy, Sr.Adv.
In WP(C)No.494/12   Mr.Dipak K. Nag, Adv.
                    Mr.Parmanand Gaur, Adv.
                    Ms.Apurva Upamanyu, Adv.

I.A.Nos.22-23/15    Mr.L.Nageswara Rao, Sr.Adv.
In W.P.(C)NO.494/2012 Mr.Sanjay Kapur,Adv.
                    Mr.Anmol Chandan, Adv.
                    Mr.Ajiteshwar Singh,Adv.
                    Ms.Priyanka Das,Adv.

                    Mr.Anup J.Bhambani, Sr.Adv.
                    Dr.Abhishek Attrey, Adv.
                    Mr.Ravinder Lakhande, Adv.
                    Mr.Sumit Rajora, Adv.
                    Mr.Apar Gupta, aDv.

State of H.P.       Mr.J.S.Attri, Sr.adv.
                    Mr.Suryanarayana Singh, Sr.AAG
                    Mr.Varinder Kr.Sharma, Adv.

Intervenor          Mr.Saikrishna Rajagopal, Adv.
                    Mr.Juhen George, Adv.
                    Mr.Arjun Rananathan, Adv.

Pen.Fun.Reg.&D.A.   Mr.P.S.Patwalia, ASG
                    Mr.R.Sudhinder, Adv.
                    Ms.Ekta Bhasin, Adv.
                    Mr.Archit Upadhyay, Adv.
                    Mr.Dhruv Sheoran,Adv.
                    Mr.Ashok Mathur, Adv.
                                 8

I.A.NO.26/15       Mr.Shiv Mangal Sharma,Adv.
                   Mr.Ankit Shah, Adv.
                   Mr.Puneet Parihar, Adv.
                   Mr.Shrey Kapoor, Adv.
                   Mr.Nishit Agrawal, Adv.
                   Ms.Anjali Chauhan, Adv.
                   Mr.Sitesh Narayan Singh, Adv.
                   Mr.Saurabh Rajgopal, Adv.

                   Mr.Shanti Mukharjee, Adv.
                   Mr.Manoj K.Mishra, Adv.
                   Ms.Shreya Mukharjee, Adv.
                   Mr.Sandeep Kr.Dwivedi, Adv.
                   Mr.Shivam Verma Adv.

                   Mr.Harish Pandey, Adv.

                   Mr.Jagjit Singh Chhabra, Adv.

                   Mr.Nikhil Nayyar, Adv.

                   Mr.Ranjan Mukherjee, Adv.

                   Ms.Anitha Shenoy, Adv.

                   M/s.Meharia & Co., Advs.

                   Ms.Ruchi Kohli, Adv.

                   Mr.Dinkar Kalra, Adv.

                   Mr.Mohit D.Ram, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

List the matters on 15th October, 2015 at 2.00 p.m..

       (G.V.Ramana)                                    (Vinod Kulvi)
         AR-cum-PS                                   Asstt.Registrar