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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(ix) in The Gas Cylinders Rules, 2016

(ix)"Compressed Natural Gas (CNG)" means mixtures of hydrocarbon gases and vapours, consisting mainly of Methane or suitable mixture of Hydrogen and Methane in gaseous form, which has been compressed for use as automotive fuel and industrial application and includes Compressed Bio Gas;