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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(9)(iii) in Andhra Pradesh Scheduled Commodities Dealers (Licensing, Storage and Regulation) Order, 2008

(iii)Category C City; means other cities or other areas with a population below 3 lakhs.