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[Cites 0, Cited by 0] [Section 45A(1)] [Section 45A] [Entire Act]

State of Karnataka - Subsection

Section 45A(1)(l) in Karnataka Stamp Act, 1957

(l)[ Agreement [Article 5(f)] [Inserted by Act 7 of 2007 w.e.f. 1.4.2007]