Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act] Union of India - Subsection Section 18(6)(i) in The Union Territory Goods and Services Tax Act, 2017 (i)such inputs or goods are used or intended to be used for making taxable supplies under this Act;