Supreme Court - Daily Orders
The Commissioner Of Customs (Export) vs M/S. Usms Saffron Co. Inc. on 5 April, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.53 COURT NO.17 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19649-
19651/2016
(Arising out of impugned final judgment and order dated 15-02-2016
in CA No. 30/2016 15-02-2016 in CA No. 142/2015 15-02-2016 in NM
No. 3490/2015 passed by the High Court Of Judicature At Bombay)
THE COMMISSIONER OF CUSTOMS (EXPORT) Petitioner(s)
VERSUS
M/S. USMS SAFFRON CO. INC. & ANR. Respondent(s)
WITH
SLP(C) No. 22900/2019 (IX)
Date : 05-04-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Balbir Singh, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Ms. Nisha Bagchi, Adv.
Ms. B. Sunita Raio, Adv.
Mr. Naman Tandon, Adv.
Ms. Rukmini Bobde, Adv.
Mr. T.S. Sabarish, Adv.
Ms. B. Sunita Rao, Adv.
Mr. Pranay Ranjan, Adv.
Mr. Naman Tondan, Adv.
Mr. Samarvir Singh, Adv.
For Respondent(s) Ms. Anzu. K. Varkey, AOR
Mr. Gautam Awasthi, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 18.07.2023.
In the meantime, parties are at liberty to complete the pleadings.
Signature Not VerifiedLiberty to file additional documents as well as written submissions in brief within four weeks.
Digitally signed by Indu Marwah Date: 2023.04.06 09:56:30 IST Reason: (INDU MARWAH) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER(NSH)