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Supreme Court - Daily Orders

The Commissioner Of Customs (Export) vs M/S. Usms Saffron Co. Inc. on 5 April, 2023

Bench: Abhay S. Oka, Pankaj Mithal

     ITEM NO.53                                  COURT NO.17                      SECTION IX

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                           No(s).      19649-
     19651/2016

     (Arising out of impugned final judgment and order dated 15-02-2016
     in CA No. 30/2016 15-02-2016 in CA No. 142/2015 15-02-2016 in NM
     No. 3490/2015 passed by the High Court Of Judicature At Bombay)

     THE COMMISSIONER OF CUSTOMS (EXPORT)                                         Petitioner(s)

                                                          VERSUS

     M/S. USMS SAFFRON CO. INC. & ANR.                                            Respondent(s)

     WITH
     SLP(C) No. 22900/2019 (IX)

     Date : 05-04-2023 These petitions were called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE ABHAY S. OKA
              HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Petitioner(s)                    Mr. Balbir Singh, A.S.G.
                                          Mr. Mukesh Kumar Maroria, AOR
                                          Ms. Nisha Bagchi, Adv.
                                          Ms. B. Sunita Raio, Adv.
                                          Mr. Naman Tandon, Adv.
                                          Ms. Rukmini Bobde, Adv.
                                          Mr. T.S. Sabarish, Adv.
                                          Ms. B. Sunita Rao, Adv.
                                          Mr. Pranay Ranjan, Adv.
                                          Mr. Naman Tondan, Adv.
                                          Mr. Samarvir Singh, Adv.

     For Respondent(s)                    Ms. Anzu. K. Varkey, AOR
                                          Mr. Gautam Awasthi, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 18.07.2023.

In the meantime, parties are at liberty to complete the pleadings.

Signature Not Verified

Liberty to file additional documents as well as written submissions in brief within four weeks.

Digitally signed by Indu Marwah Date: 2023.04.06 09:56:30 IST Reason:
     (INDU MARWAH)                                                            (AVGV RAMU)
     COURT MASTER (SH)                                                         COURT MASTER(NSH)