Supreme Court - Daily Orders
U.P. Awas Evam Vikas Parishad Through ... vs Dr. Raj Kumar Chaturvedi on 20 May, 2022
Bench: K.M. Joseph, Hrishikesh Roy
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION NOS. 872-873 OF 2022
IN
CIVIL APPEAL NOS. 3025-3026 OF 2022
U.P. AWAS EVAM VIKAS PARISHAD
THROUGH HOUSING COMMISSIONER Petitioner(s)
VERSUS
DR. RAJ KUMAR CHATURVEDI & ORS. Respondent(s)
O R D E R
The correction in terms of the Office Report will stand effected.
Miscellaneous Application Nos. 872-873 of 2022 stand disposed of.
……………………………………………………………., J. [ K.M. JOSEPH ] ……………………………………………………………., J. [ HRISHIKESH ROY ] New Delhi;
May 20, 2022.
Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2022.05.21 10:22:21 IST Reason: ITEM NO.27 COURT NO.8 SECTION III-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Miscellaneous Application Nos. 872-873/2022 in C.A. Nos. 3025-3026/2022 (Arising out of impugned final judgment and order dated 20-04-2022 in C.A. Nos. 3025-3026/2022 passed by the Supreme Court of India) U.P. AWAS EVAM VIKAS PARISHAD THROUGH HOUSING COMMISSIONER Petitioner(s) VERSUS DR. RAJ KUMAR CHATURVEDI & ORS. Respondent(s) (FOR ADMISSION) Date : 20-05-2022 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE HRISHIKESH ROY By Courts Motion.
For Petitioner(s) Mr. Vishwajit Singh, Sr. Adv.
Mr. Abhishek Kumar Singh, AOR Mr. Pankaj Singh, Adv.
Mr. Vijnesh Singh, Adv.
Ms. Ridhima Singh, Adv.
For Respondent(s) Mr. Anurag Ojha, Adv.
Mr. Sushil Kumar Singh, AOR Mr. V. K. Shukla, Sr. Adv.
Mr. Rajeev Kumar Dubey, Adv. Mr. Ashiwan Mishra, Adv.
Mr. Anurag Tiwari, Adv.
Mr. Kamlendra Mishra, AOR UPON hearing the counsel the Court made the following O R D E R The correction in terms of the Office Report will stand effected.
Miscellaneous Application Nos. 872-873 of 2022 stand disposed of.
(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS BRANCH OFFICER [Signed order is placed on the file.]