Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 32 in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991 32. The Bank through which the pension is to be disbursed shall also be required to keep account as per Board's instructions issued from time to time.
