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International Lease Finance ... vs Union Of India on 25 November, 2019

     ITEM NO.89                          REGISTRAR COURT. 2                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR SH. SURINDER S. RATHI

     Petition(s) for Special Leave to Appeal (C)                   No(s).   18605/2019

     INTERNATIONAL LEASE FINANCE CORPORATION                             Petitioner(s)

                                                     VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)


     Date : 25-11-2019 This petition was called on for hearing today.


     For Petitioner(s)
                                       Mr. Rajeev Sharma, AOR
                                       Mr. Dakshayani Saxena, Adv.

     For Respondent(s)
                                       Mr.   B. Krishna Prasad, AOR
                                       Mr.   Dhawal Uniyal, Adv.
                                       Ms.   Amita Singh Kalkal, AOR
                                       Mr.   Karan Dewan, Adv.


               UPON hearing the counsel the Court made the following
                                  O R D E R

Appearance :Ld. counsel for petitioner is present.

Ld. Counsel for respondent is present.

Service of notice is complete on Respondent No. 1 but no one has chosen to enter appearance on his behalf.

Respondent No. 3 has already filed the Counter Affidavit.

Respondent No. 2 is granted four weeks’ time, to file the counter affidavit.

List again on 31.01.2020.

SURINDER S. RATHI Registrar PM