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[Cites 0, Cited by 0] [Section 313(1)] [Section 313] [Entire Act]

Union of India - Subsection

Section 313(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)hold the [rank] [Substitued by S.R.O. 192, dated 10th September, 1973] of Chief Petty Officer or Petty Officer and their equivalents in any branch of the Indian Navy;