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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 92(2)(iii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iii)the extent (in terms of years and months), if any, to which the punishment referred to (i) above shall be with or without cumulative effect: