Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 601 in Bihar Education Code, 1961 601. Detailed estimates. - In no case should detailed estimates be prepared until the rough plans and estimates have received the administrative approval of the authority competent to sanction the grant.(Government notification no. 200-E., dated the 19th April, 1919.)
