Punjab-Haryana High Court
No. 6839092 Ex. Sepoy Karnail Singh ... vs Union Of India And Another on 14 September, 2012
Author: Jasbir Singh
Bench: Jasbir Singh
In the High Court of Punjab and Haryana, at Chandigarh
Civil Writ Petition No. 4027 of 1995(O&M)
Date of Decision: 14.9.2012
No. 6839092 Ex. Sepoy Karnail Singh through his LRs.
... Petitioner
Versus
Union of India and Another
... Respondents
CORAM: Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice. Present: None for the petitioner.
Mr. Kunal Dawar, Central Government Standing Counsel, for the respondents. Jasbir Singh, Acting Chief Justice For orders, see a separate detailed order of even date passed in Civil Writ Petition No. 6830 of 1992 titled as "Naik Prem Singh v. Union of India and Others".
(Jasbir Singh) Acting Chief Justice September 14, 2012 "gk"