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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(2) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(2)The ranking of Districts (if available) shall be made public and the Council and the Zilla Parishad shall review the ranking on each criterion and suggest corrective measures every year.